M/S Oriental Insurance Co.Ltd. vs Shri Ram Verma And Others
2019 Latest Caselaw 1188 ALL

Citation : 2019 Latest Caselaw 1188 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

M/S Oriental Insurance Co.Ltd. vs Shri Ram Verma And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 409 of 1995
 

 
Appellant :- M/S Oriental Insurance Co.Ltd.
 
Respondent :- Shri Ram Verma And Others
 
Counsel for Appellant :- K.S. Amist,K.K. Tripathi
 
Counsel for Respondent :- S.K. Mehrotra,Ajay Kumar,Ajit Kumar,Manu Saxena,Pankaj Srivastava,R.B. Gaur,S.K. Singh,S.K.Singh Yadav,V.S.Dwivedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri K.S. Amist-Advocate has sought adjournment on the ground of illness.

List on 17.4.2019.

Order Date :- 13.3.2019

Mukesh

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