The Oriental Insurance Co. Ltd. ... vs Smt. Malti Devi And Others
2019 Latest Caselaw 1187 ALL

Citation : 2019 Latest Caselaw 1187 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. ... vs Smt. Malti Devi And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1100 of 1995
 

 
Appellant :- The Oriental Insurance Co. Ltd. Aligarh
 
Respondent :- Smt. Malti Devi And Others
 
Counsel for Appellant :- S.K. Kakkar
 
Counsel for Respondent :- P.K.Saxena
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Kakkar-Advocate has sought adjournment on the ground of illness.

List on 16.4.2019.

Order Date :- 13.3.2019

Mukesh

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