O.I.C. vs Dr. Indraneel Mitra
2019 Latest Caselaw 1186 ALL

Citation : 2019 Latest Caselaw 1186 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

O.I.C. vs Dr. Indraneel Mitra on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 465 of 1993
 

 
Appellant :- O.I.C.
 
Respondent :- Dr. Indraneel Mitra
 
Counsel for Appellant :- S.K. Srivastava,Aijaz Ahmad Khan
 
Counsel for Respondent :- Neeraj Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Aijaz Ahmad Khan-Advocate has sought adjournment on the ground of illness.

List on 16.4.2019.

Order Date :- 13.3.2019

Mukesh

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