Oriental Ins. Co. Ltd. vs Smt. Arti Devi And Others
2019 Latest Caselaw 1184 ALL

Citation : 2019 Latest Caselaw 1184 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Oriental Ins. Co. Ltd. vs Smt. Arti Devi And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1130 of 1989
 

 
Appellant :- Oriental Ins. Co. Ltd.
 
Respondent :- Smt. Arti Devi And Others
 
Counsel for Appellant :- S.K.Kakkar
 
Counsel for Respondent :- H.K.Srivastava,Avinash Swarup
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Kakkar-Advocate has sought adjournment on the ground of illness.

List on 16.4.2019.

Order Date :- 13.3.2019

Mukesh

Download the LatestLaws.com Mobile App