Hari Bansh Singh And Another vs Rajdeo Sahu And Others
2019 Latest Caselaw 1183 ALL

Citation : 2019 Latest Caselaw 1183 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Hari Bansh Singh And Another vs Rajdeo Sahu And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 311 of 1983
 

 
Appellant :- Hari Bansh Singh And Another
 
Respondent :- Rajdeo Sahu And Others
 
Counsel for Appellant :- ,Om Prakash Singh,O.P. Singh
 
Counsel for Respondent :- Navin Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list this matter day after tomorrow i.e. 15.3.2019.

Order Date :- 13.3.2019

Mukesh

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