Ramdhiraj Vaish vs Deen Dayal Upadhyay State Inst. ...
2019 Latest Caselaw 1176 ALL

Citation : 2019 Latest Caselaw 1176 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Ramdhiraj Vaish vs Deen Dayal Upadhyay State Inst. ... on 13 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
(C.M. Application No.32775 of 2019)
 
In Re:-
 

 
Case :- SERVICE SINGLE No. - 13716 of 2018
 
Petitioner :- Ramdhiraj Vaish
 
Respondent :- Deen Dayal Upadhyay State Inst. Thru. Director General & Anr
 
Counsel for Petitioner :- Shishir Jain,Dileep Singh,Lakshyadeep Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

This is an application for early listing the writ petition.

On the request of learned counsel for the petitioner, list this petition on 10.04.2019 for peremptory hearing under the caption of Senior Citizen cases as the pleadings have already been exchanged in the matter and the matter is fully ripe for final hearing.

Accordingly, the application stands disposed of.

Order Date :- 13.3.2019

Suresh/

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