Hariom Mishra vs State Of U.P. Thru ...
2019 Latest Caselaw 1171 ALL

Citation : 2019 Latest Caselaw 1171 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Hariom Mishra vs State Of U.P. Thru ... on 13 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12278 of 2017
 
Petitioner :- Hariom Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Nandita Bharti,Karunanidhi Yadav,Manish Kumar
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Shivam Sharma
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has made mention this case for taking up today pressing urgency in the matter, but due to paucity of time, it could not be taken up today.

As per learned counsel for the petitioner, the pleadings have already been exchanged in this case, therefore, list this petition on 03.04.2019 within top ten cases.

Order Date :- 13.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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