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Bachcha Prasad Verma vs U.P. State Transpost Corporation ...
2019 Latest Caselaw 1168 ALL

Citation : 2019 Latest Caselaw 1168 ALL
Judgement Date : 13 March, 2019

Allahabad High Court
Bachcha Prasad Verma vs U.P. State Transpost Corporation ... on 13 March, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5363 of 2012
 

 
Petitioner :- Bachcha Prasad Verma
 
Respondent :- U.P. State Transpost Corporation Through Managing Director L
 
Counsel for Petitioner :- Mohd. Ali
 
Counsel for Respondent :- Saket Gupta,Mahesh Chandra
 

 
Hon'ble Rajnish Kumar,J.

It has been informed that now Sri Ratnesh Chandra is appearing for the respondent.

List in next cause list showing the name of Sri Ratnesh Chandra as counsel for respondent.

Order Date :- 13.3.2019

psd

 

 

 
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