Jai Prakash & Another vs State Of U.P. Through Prin. Secy. ...
2019 Latest Caselaw 1167 ALL

Citation : 2019 Latest Caselaw 1167 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Jai Prakash & Another vs State Of U.P. Through Prin. Secy. ... on 13 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 247 of 2012
 

 
Petitioner :- Jai Prakash & Another
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Irrigation Lko.
 
Counsel for Petitioner :- A.S.Usmani,Ajmal Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

On request made by Sri Ankit Pandey, learned counsel for the petitioners, as Senior Counsel is not available, the case is adjourned.

List in next cause list.

Order Date :- 13.3.2019

psd

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