Anju Chaudhary vs State Of U.P. And 3 Others
2019 Latest Caselaw 1161 ALL

Citation : 2019 Latest Caselaw 1161 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Anju Chaudhary vs State Of U.P. And 3 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1454 of 2019
 

 
Petitioner :- Anju Chaudhary
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Santosh Kumar Srivastava,Alka Srivastava
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Prakash Padia,J.

Put up on 08.4.2019 in the additional cause list.

Order Date :- 13.3.2019

Pramod Tripathi

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