Awadhraj Singh vs State Of U.P. And 4 Others
2019 Latest Caselaw 1155 ALL

Citation : 2019 Latest Caselaw 1155 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Awadhraj Singh vs State Of U.P. And 4 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3017 of 2019
 

 
Petitioner :- Awadhraj Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rishi Kant Rai,Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C.,Bhanu Pratap Singh
 

 
Hon'ble Prakash Padia,J.

Vakalatnama filed by Mr. N. L. Pandey along-with Mr. Sudesh Pandey, Advocates, on behalf of respondent no.5 is taken on record.

He prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit may be filed within three days, thereafter.

List on 10.4.2019.

Order Date :- 13.3.2019

Pramod Tripathi

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