Jag Mohan Singh And 4 Others vs State Of U P And 5 Others
2019 Latest Caselaw 1149 ALL

Citation : 2019 Latest Caselaw 1149 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Jag Mohan Singh And 4 Others vs State Of U P And 5 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3477 of 2019
 

 
Petitioner :- Jag Mohan Singh And 4 Others
 
Respondent :- State Of U P And 5 Others
 
Counsel for Petitioner :- B.B.Rai,Atul Singh Chauhan
 
Counsel for Respondent :- C.S.C.,Pranesh Dutt Tripathi
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioners, put up on 27.3.2019 in the additional cause list.

Order Date :- 13.3.2019

Pramod Tripathi

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