Buddhsen vs State Of U P And 4 Others
2019 Latest Caselaw 1148 ALL

Citation : 2019 Latest Caselaw 1148 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Buddhsen vs State Of U P And 4 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3417 of 2019
 

 
Petitioner :- Buddhsen
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Sasmita Srivastava,Pankaj Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Amit Shukla
 

 
Hon'ble Prakash Padia,J.

Vide order dated 5.3.2019 instructions were sought for by Mr. Amit Shukla, learned counsel for the respondents. Today when the matter was taken up instructions were placed by him before the Court, which is taken on record.

On the request of learned counsel for the parties, put up on 26.3.2019 in the additional cause list.

Order Date :- 13.3.2019

Pramod Tripathi

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