Arvind Kumar vs State Of U.P. And 3 Others
2019 Latest Caselaw 1143 ALL

Citation : 2019 Latest Caselaw 1143 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Arvind Kumar vs State Of U.P. And 3 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3804 of 2019
 

 
Petitioner :- Arvind Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Learned Standing Counsel has accepted notice on behalf of respondent nos.1 and 2.

Issue notices to respondent nos.3 and 4 returnable at an early date. Steps be taken within a week.

Counter affidavit be filed by all the respondents within six weeks. Rejoinder affidavit may be filed within two weeks' thereafter.

List immediately thereafter.

Order Date :- 13.3.2019

Pramod Tripathi

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