Citation : 2019 Latest Caselaw 1137 ALL
Judgement Date : 13 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 27049 of 2018 Petitioner :- Raj Kumar Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Neeraj Shukla Counsel for Respondent :- C.S.C.,Shravan Kumar Panday Hon'ble Prakash Padia,J.
On the request of learned counsel for the petitioner, list on 10.4.2019.
Order Date :- 13.3.2019
Pramod Tripathi
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!