Smt. Sandhya vs State Of U.P. And 3 Others
2019 Latest Caselaw 1136 ALL

Citation : 2019 Latest Caselaw 1136 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Smt. Sandhya vs State Of U.P. And 3 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27202 of 2018
 

 
Petitioner :- Smt. Sandhya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shyam Dhar Shukla
 
Counsel for Respondent :- C.S.C.,Raghvendra Pratap Singh
 

 
Hon'ble Prakash Padia,J.

Affidavit filed by Mr. Amit Manohar, learned Additional Chief Standing Counsel, on behalf of respondent no.1 is taken on record.

Learned counsel for the petitioner prays for and is granted one week time to file reply to the counter affidavit.

List on 27.3.2019.

Order Date :- 13.3.2019

Pramod Tripathi

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