Pradeep Kumar And 6 Others vs State Of U.P. Through Principal ...
2019 Latest Caselaw 1133 ALL

Citation : 2019 Latest Caselaw 1133 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Pradeep Kumar And 6 Others vs State Of U.P. Through Principal ... on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 6717 of 2018
 

 
Petitioner :- Pradeep Kumar And 6 Others
 
Respondent :- State Of U.P. Through Principal Secretary (Basic Education) And 2 Others
 
Counsel for Petitioner :- Vibhu Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

List on 27.3.2019 showing the name of Mr. Prem Prakash Yadav (A/P 0546/12) as counsel for the respondents.

Order Date :- 13.3.2019

Pramod Tripathi

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