Indra Narayan Srivastava vs State Of U.P. And Others
2019 Latest Caselaw 1130 ALL

Citation : 2019 Latest Caselaw 1130 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Indra Narayan Srivastava vs State Of U.P. And Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27481 of 2011
 

 
Petitioner :- Indra Narayan Srivastava
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the parties, list on 27.3.2019 within top ten cases.

Order Date :- 13.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App