The Oriental Insurance Co Ltd vs Vinod Kumar Tiwari @ Romi Tiwari ...
2019 Latest Caselaw 1108 ALL

Citation : 2019 Latest Caselaw 1108 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

The Oriental Insurance Co Ltd vs Vinod Kumar Tiwari @ Romi Tiwari ... on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2087 of 2009
 

 
Appellant :- The Oriental Insurance Co Ltd
 
Respondent :- Vinod Kumar Tiwari @ Romi Tiwari And Others
 
Counsel for Appellant :- Arun Kumar Shukla
 
Counsel for Respondent :- Ram Singh,R.K. Porwal,Suresh Chandra Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ram Singh-Advocate has sought adjournment on the ground of illness.

List on 20.4.2019.

Order Date :- 13.3.2019

Mukesh

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