Citation : 2019 Latest Caselaw 1071 ALL
Judgement Date : 12 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- APPLICATION U/S 482 No. - 8982 of 2019 Applicant :- Neeraj Mudgal And 2 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Kamlesh Kumar Tiwari Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Sri Sushil Kumar Dubey, learned counsel filed Vakalatnama on behalf of O.P. No. 2, is taken on record.
Learned counsel for the applicants prays for and is granted two days' time to file supplementary affidavit.
Put up on 15.3.2019 as fresh before appropriate bench.
The matter shall not be treated as tied up or part heard to this bench.
Order Date :- 12.3.2019
Masarrat
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