Sultan And 2 Ors vs State Of U.P. And Anr
2019 Latest Caselaw 1063 ALL

Citation : 2019 Latest Caselaw 1063 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Sultan And 2 Ors vs State Of U.P. And Anr on 12 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 8994 of 2019
 

 
Applicant :- Sultan And 2 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Akash Deep Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Mohammad Israr holding brief of Sri Akash Deep Srivastava, learned counsel for the applicants, put up on 28.3.2019 as fresh.

Order Date :- 12.3.2019

Masarrat

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