Bashir vs C.O. Sircle No. 8 Haliapur ...
2019 Latest Caselaw 1061 ALL

Citation : 2019 Latest Caselaw 1061 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Bashir vs C.O. Sircle No. 8 Haliapur ... on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4127 of 1987
 

 
Petitioner :- Bashir
 
Respondent :- C.O. Sircle No. 8 Haliapur Sultanpur And Others
 
Counsel for Petitioner :- R.P. Pandey,A.P. Singh,Ajay Pratap Singh,H.S. Sahai,I.B. Singh
 
Counsel for Respondent :- C.S.C.,Dinesh Kumar Srivastava,Parmatma Singh,R.N.Yadav
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Ajay Pratap Singh, counsel for the petitioner.

List again in the next cause list.

Order Date :- 12.3.2019

Satyam

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