Ram Chander & Others vs D.D.C. & Others
2019 Latest Caselaw 1059 ALL

Citation : 2019 Latest Caselaw 1059 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Ram Chander & Others vs D.D.C. & Others on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1096 of 1986
 

 
Petitioner :- Ram Chander & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Syed Irfan Ahmad,G.C. Verma,Nitin Srivastava,R.P.Yadav
 
Counsel for Respondent :- Nitin Srivastava,Mohd. Waris Farooqui,Vijai Bahadur Verma
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the petitioners, the case is passed over for the day.

List in the next cause list.

Order Date :- 12.3.2019

Satyam

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