Uma Shankar vs D.D.C.
2019 Latest Caselaw 1055 ALL

Citation : 2019 Latest Caselaw 1055 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Uma Shankar vs D.D.C. on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3319 of 1985
 

 
Petitioner :- Uma Shankar
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- H.S. Sahai,Arvind Singh Chauhan,R.R.Upadhyay,Sampurnanand Shukla,U S Sahai
 
Counsel for Respondent :- M.A. Khan,K.N. Tewari,Mohd. Arif Khan,Mohd.Aslam Khan,Mohiuddin Khan,S.L. Verma
 

 
Hon'ble Salil Kumar Rai,J.

The cases of Sri M.A. Khan, counsel for the respondent are reported to be adjourned for today.

The case is passed over for the day.

List in the next cause list.

Order Date :- 12.3.2019

Satyam

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