Hari Bilas & Others vs D.D.C. & Others
2019 Latest Caselaw 1053 ALL

Citation : 2019 Latest Caselaw 1053 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Hari Bilas & Others vs D.D.C. & Others on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4268 of 1985
 

 
Petitioner :- Hari Bilas & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- A.N.Verma,Rakesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Bireshwar Nath,D.N. Misra,V.P.S. Chauhan
 

 
Hon'ble Salil Kumar Rai,J.

List again in the next cause list along with Consolidation No. 4704 of 1985.

Order Date :- 12.3.2019

Satyam

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