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Smt.Anarkali vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 1052 ALL

Citation : 2019 Latest Caselaw 1052 ALL
Judgement Date : 12 March, 2019

Allahabad High Court
Smt.Anarkali vs Deputy Director Of Consolidation ... on 12 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1380 of 1983
 

 
Petitioner :- Smt.Anarkali
 
Respondent :- Deputy Director Of Consolidation Faizabad And Others
 
Counsel for Petitioner :- S.K.Mehrotra
 
Counsel for Respondent :- C.S.C.,Moti Chand Yadav
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri S.K. Mehrotra, counsel for the petitioner.

List again in the next cause list.

Order Date :- 12.3.2019

Satyam

 

 

 
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