Amar Bahadur Singh And Others vs Gaon Sabha Harha Thru Pradhan, ...
2019 Latest Caselaw 1048 ALL

Citation : 2019 Latest Caselaw 1048 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Amar Bahadur Singh And Others vs Gaon Sabha Harha Thru Pradhan, ... on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 719 of 1983
 

 
Petitioner :- Amar Bahadur Singh And Others
 
Respondent :- Gaon Sabha Harha Thru Pradhan, Sultanpur And Another
 
Counsel for Petitioner :- N.K.Pandey,Rajeev Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Azad Khan
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the petitioners, the case is passed over for the day.

List in the next cause list.

Order Date :- 12.3.2019

Satyam

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