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Ram Pati vs Asstt. Director Of ...
2019 Latest Caselaw 1045 ALL

Citation : 2019 Latest Caselaw 1045 ALL
Judgement Date : 12 March, 2019

Allahabad High Court
Ram Pati vs Asstt. Director Of ... on 12 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1968 of 1981
 

 
Petitioner :- Ram Pati
 
Respondent :- Asstt. Director Of Consolidation, Sultanpur And Others
 
Counsel for Petitioner :- R.C.Misra,Anoop Kumar Upadhyay,Ashok Kr. Balediha,R.N.Gupta,Tushar Gupta
 
Counsel for Respondent :- C.S.C.,Ashwini Ojha,D.P. Dwivedi,I.M. Pandey,I.P.Singh,Narendra Pratap Mishra
 

 
Hon'ble Salil Kumar Rai,J.

On a request made on behalf of counsel for the petitioner, put up on 25.3.2019 in the additional cause list.

Order Date :- 12.3.2019

Satyam

 

 

 
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