Rajveer And Another vs State Of U.P.
2019 Latest Caselaw 1042 ALL

Citation : 2019 Latest Caselaw 1042 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Rajveer And Another vs State Of U.P. on 12 March, 2019

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- CRIMINAL APPEAL No. - 447 of 2009
 

 
Appellant :- Rajveer And Another.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Veer Singh,Noor Mohammad,Onkar Singh
 
Counsel for Respondent :- Govt. Advocate.
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

This appeal is allowed.

For detailed orders, see our order of date passed on CRIMINAL APPEAL No. - 346 of 2009.

Order Date :- 12.3.2019

A. Pt. Singh

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