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Kamlesh Pasi vs The State Of U.P.
2019 Latest Caselaw 1041 ALL

Citation : 2019 Latest Caselaw 1041 ALL
Judgement Date : 12 March, 2019

Allahabad High Court
Kamlesh Pasi vs The State Of U.P. on 12 March, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL APPEAL No. - 1535 of 2003
 

 
Appellant :- Kamlesh Pasi
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Lalji Tripathi,R.B. Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the appellant, list on 28.3.2019.

Order Date :- 12.3.2019

A.

 

 

 
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