United India Insurance Co Ltd vs Samera And Another
2019 Latest Caselaw 1037 ALL

Citation : 2019 Latest Caselaw 1037 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

United India Insurance Co Ltd vs Samera And Another on 12 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1466 of 2004
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Samera And Another
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- V.K. Singh,A.K. Singh,Nigamendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 8.4.2019.

List on 9.4.2019.

Order Date :- 12.3.2019

Mukesh

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