Smt. Savitri Devi And Another vs Smt. Phoolan Devi And Another
2019 Latest Caselaw 1032 ALL

Citation : 2019 Latest Caselaw 1032 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Smt. Savitri Devi And Another vs Smt. Phoolan Devi And Another on 12 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1292 of 2001
 

 
Appellant :- Smt. Savitri Devi And Another
 
Respondent :- Smt. Phoolan Devi And Another
 
Counsel for Appellant :- Dinesh Tiwari
 
Counsel for Respondent :- ,S.K.Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 25.3.2019 showing the name of Sri N.K. Srivastava as counsel for United Insurance Company Limited.

Order Date :- 12.3.2019

Mukesh

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