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Commissioner Of Income Tax ... vs M/S Army Wives Welfare ...
2019 Latest Caselaw 1029 ALL

Citation : 2019 Latest Caselaw 1029 ALL
Judgement Date : 12 March, 2019

Allahabad High Court
Commissioner Of Income Tax ... vs M/S Army Wives Welfare ... on 12 March, 2019
Bench: Ritu Raj Awasthi, Alok Mathur



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 66 of 2018
 

 
Appellant :- Commissioner Of Income Tax (Exemption)Gomti Nagar Lucknow
 
Respondent :- M/S Army Wives Welfare Association Lucknow
 
Counsel for Appellant :- Manish Misra
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on request of Sri Manish Misra, learned counsel for the appellant.

List again.

Order Date :- 12.3.2019

psd

 

 

 
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