Hemant Kumar vs State Of U.P. And 5 Others
2019 Latest Caselaw 1021 ALL

Citation : 2019 Latest Caselaw 1021 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Hemant Kumar vs State Of U.P. And 5 Others on 12 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3156 of 2019
 

 
Petitioner :- Hemant Kumar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sujeet Kumar,Chhaya Gupta,Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Abhay Kumar Singh,Jai Krishna Tiwari
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 25.3.2019 as fresh. In the meantime, learned counsel for the respondents may seek instructions in the matter.

Order Date :- 12.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App