Nasreen Athar vs State Of U.P. And 2 Others
2019 Latest Caselaw 1020 ALL

Citation : 2019 Latest Caselaw 1020 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Nasreen Athar vs State Of U.P. And 2 Others on 12 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2185 of 2019
 

 
Petitioner :- Nasreen Athar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Istiyaq Ali,Ashok Pandey
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 26.3.2019 in the additional cause list.

Order Date :- 12.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App