Rachna vs State Of U.P. And 4 Others
2019 Latest Caselaw 1015 ALL

Citation : 2019 Latest Caselaw 1015 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Rachna vs State Of U.P. And 4 Others on 12 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3541 of 2019
 

 
Petitioner :- Rachna
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Bhaiya Lal Yadav,Narendra Singh,Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Suresh Kumar
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 14.3.2019 as fresh.

Order Date :- 12.3.2019

Pramod Tripathi

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