Babua Singh vs State Of U.P. And Others
2019 Latest Caselaw 1008 ALL

Citation : 2019 Latest Caselaw 1008 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Babua Singh vs State Of U.P. And Others on 12 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 34312 of 2010
 

 
Petitioner :- Babua Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J.H. Khan,Ghan Shyam Singh,Gulrez Khan,R.C.Srivastava,Ram Chandra Shivastava,S.K. Chaubey,W.H. Khan
 
Counsel for Respondent :- C.S.C.,Arun Kumar Mishra,Rajeev Misra,S.Shekhar
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up tomorrow in the additional cause list.

Order Date :- 12.3.2019

Pramod Tripathi

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