Om Prakash Tiwari vs State Of U.P. And 2 Others
2019 Latest Caselaw 1005 ALL

Citation : 2019 Latest Caselaw 1005 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Om Prakash Tiwari vs State Of U.P. And 2 Others on 12 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 25668 of 2016
 

 
Petitioner :- Om Prakash Tiwari
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sunil Kumar Singh
 
Counsel for Respondent :- C.S.C.,Jay Ram Pandey
 

 
Hon'ble Prakash Padia,J.

This is date fixed matter. Due to paucity of time, the case could not be taken up today.

List on 10.4.2019.

Order Date :- 12.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App