Rajeev Kumar And 18 Others vs Airport Authority Of India New ...
2019 Latest Caselaw 5378 ALL

Citation : 2019 Latest Caselaw 5378 ALL
Judgement Date : 4 June, 2019

Allahabad High Court

Rajeev Kumar And 18 Others vs Airport Authority Of India New ... on 4 June, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 9504 of 2019
 

 
Petitioner :- Rajeev Kumar And 18 Others
 
Respondent :- Airport Authority Of India New Delhi And 2 Others
 
Counsel for Petitioner :- Kuldeep Saxena,Vijit Saxena
 
Counsel for Respondent :- A.S.G.I.,Vijay Kumar Pathak
 

 
Hon'ble Prakash Padia,J.

Sri Ram Dular, Advocate, filed parcha on behalf of Union of India and Sri Santosh Kumar Singh, Advocate, filed his vakalatnama on behalf of respondents no.2 and 3

On the request of learned counsel for the parties, put up as fresh on 08.7.2019 before the appropriate Bench showing the name of counsel for the parties.

Order Date :- 4.6.2019

Pramod Tripathi

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