Moti Lal Nehru Medical College ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 5376 ALL

Citation : 2019 Latest Caselaw 5376 ALL
Judgement Date : 4 June, 2019

Allahabad High Court

Moti Lal Nehru Medical College ... vs State Of U.P. And 2 Others on 4 June, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 9511 of 2019
 

 
Petitioner :- Moti Lal Nehru Medical College Teachers Association And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Udayan Nandan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Put up as fresh, if possible, on 6.6.2019 before appropriate Bench after obtaining nomination from Hon'ble Senior Vacation Judge.

Order Date :- 4.6.2019

Pramod Tripathi

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