Rajeev Kumar vs State Of U.P. And 3 Others
2019 Latest Caselaw 5375 ALL

Citation : 2019 Latest Caselaw 5375 ALL
Judgement Date : 4 June, 2019

Allahabad High Court

Rajeev Kumar vs State Of U.P. And 3 Others on 4 June, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 9509 of 2019
 

 
Petitioner :- Rajeev Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Indresh Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Lal
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the parties, put up as fresh on 11.7.2019 before appropriate Bench.

Order Date :- 4.6.2019

Pramod Tripathi

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