Manoj Kumar Bansal @ Manoj Kumar vs State Of U.P. And Anr
2019 Latest Caselaw 97 ALL

Citation : 2019 Latest Caselaw 97 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Manoj Kumar Bansal @ Manoj Kumar vs State Of U.P. And Anr on 25 February, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6821 of 2019
 

 
Applicant :- Manoj Kumar Bansal @ Manoj Kumar
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- A.B. Sinha,A.C.Tiwari(Ac)
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list after two weeks before appropriate bench.

The matter shall not be treated as tied up or part heard to this bench.

Order Date :- 25.2.2019

Masarrat

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