Ram Chhabile vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 96 ALL

Citation : 2019 Latest Caselaw 96 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Ram Chhabile vs State Of U.P. Thru. Prin. Secy. ... on 25 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 37616 of 2018
 
Petitioner :- Ram Chhabile
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Education & Ors.
 
Counsel for Petitioner :- Kuldeep Singh Kalhans
 
Counsel for Respondent :- C.S.C.,Vindhya Washini Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Vindhya Washini Kumar, learned counsel for the District Basic Education Officer, Gonda prays for and is granted one week's further time and no more to seek complete instructions from the District Basic Education Officer, Gonda.

List this petition on 08.03.2019 as fresh.

If the instructions are not received by Sri Vindhya Washini Kumar by the next date, the District Basic Education Officer, Gonda shall appear in person before this Court along with record to assist the Court.

Order Date :- 25.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]