Vishwa Nath Pratap vs State Of U.P. And 3 Ors.
2019 Latest Caselaw 92 ALL

Citation : 2019 Latest Caselaw 92 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Vishwa Nath Pratap vs State Of U.P. And 3 Ors. on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 28090 of 2017
 

 
Petitioner :- Vishwa Nath Pratap
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Sachchida Nand Tiwari
 
Counsel for Respondent :- C.S.C.,Rajesh Khare
 

 
Hon'ble Prakash Padia,J.

Due to paucity of time, the case could not be taken up today.

List on 06.3.2019.

Order Date :- 25.2.2019

Pramod Tripathi

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