M/S Nawabganj Sugar Mill Comp. ... vs State Of U.P. & Others
2019 Latest Caselaw 85 ALL

Citation : 2019 Latest Caselaw 85 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

M/S Nawabganj Sugar Mill Comp. ... vs State Of U.P. & Others on 25 February, 2019

Bench: Manish Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3485 of 1988
 

 
Petitioner :- M/S Nawabganj Sugar Mill Comp. Ltd.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P K Sinha,R K Srivastava
 
Counsel for Respondent :- C.S.C.,Aditya Tewari,Arvind Kr. Shukla,G.K. Mehrotra,Ramesh Kumar Srivastava,S K Srivastava
 

 
Hon'ble Manish Mathur,J.

Adjourned on the illness slip of learned counsel for the petitioner.

List in the next week.

Order Date :- 25.2.2019

kvg/-

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