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The Oriental Insurance Co.Ltd. vs Smt.Krishna Devi And Ors.
2019 Latest Caselaw 46 ALL

Citation : 2019 Latest Caselaw 46 ALL
Judgement Date : 22 February, 2019

Allahabad High Court
The Oriental Insurance Co.Ltd. vs Smt.Krishna Devi And Ors. on 22 February, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 890 of 2000
 

 
Appellant :- The Oriental Insurance Co.Ltd.
 
Respondent :- Smt.Krishna Devi And Ors.
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- Kamal Singh Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As other side is not available.

List on 5.3.2019 for hearing.

Order Date :- 22.2.2019

Mukesh

 

 

 
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