Krishna Autar Pandey vs Managing Dir.U.P.Upbhokta ...
2019 Latest Caselaw 43 ALL

Citation : 2019 Latest Caselaw 43 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Krishna Autar Pandey vs Managing Dir.U.P.Upbhokta ... on 22 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 908 of 2019
 
Petitioner :- Krishna Autar Pandey
 
Respondent :- Managing Dir.U.P.Upbhokta Sahakari Sangh Ltd.Lucknow. & Ors.
 
Counsel for Petitioner :- Man Mohan Bose
 
Counsel for Respondent :- Dwijendra Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition along with Writ Petition No.4589 (S/S) of 2019.

Order Date :- 22.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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