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State Of U.P. Through Dy. ... vs Ravi Shanker Misra
2019 Latest Caselaw 37 ALL

Citation : 2019 Latest Caselaw 37 ALL
Judgement Date : 22 February, 2019

Allahabad High Court
State Of U.P. Through Dy. ... vs Ravi Shanker Misra on 22 February, 2019
Bench: Jaspreet Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- FIRST APPEAL FROM ORDER No. - 87 of 1999
 

 
Appellant :- State Of U.P. Through Dy. Commissioner Sultanpur And Others
 
Respondent :- Ravi Shanker Misra
 
Counsel for Appellant :- Chief Standing Counsel
 
Counsel for Respondent :- Rajesh C.Mishra,Anil Kumar Mishra
 

 
Hon'ble Jaspreet Singh,J.

Put up on 25.02.2019.

Order Date :- 22.2.2019

psd

 

 

 
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