Dr. Arvind Tripathi [ Now S/S] vs King George Medical University ...
2019 Latest Caselaw 327 ALL

Citation : 2019 Latest Caselaw 327 ALL
Judgement Date : 28 February, 2019

Allahabad High Court

Dr. Arvind Tripathi [ Now S/S] vs King George Medical University ... on 28 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE BENCH No. - 1315 of 2013
 

 
Petitioner :- Dr. Arvind Tripathi [ Now S/S]
 
Respondent :- King George Medical University Lucknow And Others
 
Counsel for Petitioner :- Maneesh Kumar Singh,Meenakshi Singh Parihar
 
Counsel for Respondent :- K. Chandra,Abhinav N. Trivedi,Saurabh Lavania
 

 
Hon'ble Rajnish Kumar,J.

On request of learned counsel for the petitioner, list in next cause list.

Order Date :- 28.2.2019

psd

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