Ram Kumar Rana vs State Of U.P. Through ...
2019 Latest Caselaw 314 ALL

Citation : 2019 Latest Caselaw 314 ALL
Judgement Date : 28 February, 2019

Allahabad High Court

Ram Kumar Rana vs State Of U.P. Through ... on 28 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 322 of 2011
 

 
Petitioner :- Ram Kumar Rana
 
Respondent :- State Of U.P. Through Secy.Lucknow And Ors.
 
Counsel for Petitioner :- G.K.Pandey,G.K.Pandey,R.R.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri G. K. Pandey, learned counsel for the petitioner is reported to be ill.

The case is adjourned for the day.

Order Date :- 28.2.2019

psd

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